Raj Kumar Tyagi vs State Of U.P. And 5 Others
2016 Latest Caselaw 4692 ALL

Citation : 2016 Latest Caselaw 4692 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Raj Kumar Tyagi vs State Of U.P. And 5 Others on 1 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4007 of 2016
 

 
Petitioner :- Raj Kumar Tyagi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Krishna Mohan Misra
 
Counsel for Respondent :- SC,Jai Prakash Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 1.8.2016

Download the LatestLaws.com Mobile App