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Manoj vs State Of U.P.
2016 Latest Caselaw 4691 ALL

Citation : 2016 Latest Caselaw 4691 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
Manoj vs State Of U.P. on 1 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 2647 of 2011
 

 
Appellant :- Manoj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ch. N.A. Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list.

No one has appeared on behalf of the appellant to press Criminal Misc. Application No.164544 of 2015.

Accordingly, the aforesaid application is dismissed for want of prosecution. This case shall not be treated as tied up to this Bench merely because of this order.

Order Date :- 1.8.2016

RU

 

 

 
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