Hari Shankar Sharma vs State Of U.P. & Others
2016 Latest Caselaw 4686 ALL

Citation : 2016 Latest Caselaw 4686 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Hari Shankar Sharma vs State Of U.P. & Others on 1 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1789 of 1991
 

 
Applicant :- Hari Shankar Sharma
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- B.K. Srivastava,Dhiraj Srivastava
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to show the name of Shri Yatharth Srivastava as counsel for the respondent in the cause list.

Let the case be listed in the next cause list showing the name of Shri Yatharth Srivastava as counsel for the respondent.

Order Date :- 1.8.2016

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