Arjun Singh vs Director Of Higher Education ...
2016 Latest Caselaw 4681 ALL

Citation : 2016 Latest Caselaw 4681 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Arjun Singh vs Director Of Higher Education ... on 1 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17720 of 2000
 

 
Petitioner :- Arjun Singh
 
Respondent :- Director Of Higher Education Allahabad & Others
 
Counsel for Petitioner :- Ekta Kaur,Rajesh Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Rajesh Nath Tripathi, learned counsel the petitioner.

Order Date :- 1.8.2016

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