Citation : 2016 Latest Caselaw 2102 ALL
Judgement Date : 29 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL DEFECTIVE No. - 130 of 2016 Appellant :- Yashveer Singh Chauhan And Another Respondent :- U.P. Sevanibritt Prathamik Kalyan Parishad And 2 Or.S Counsel for Appellant :- Pawankumar Dubey Hon'ble Pramod Kumar Srivastava,J.
Issue notice on delay condonation application. Steps within two weeks by both ways.
List after service of notice.
It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.
Order Date :- 29.4.2016
Sanjeev
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