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Hamid Khan (Deceased) And 3 Ors. vs Ramvati Goswami
2016 Latest Caselaw 2100 ALL

Citation : 2016 Latest Caselaw 2100 ALL
Judgement Date : 29 April, 2016

Allahabad High Court
Hamid Khan (Deceased) And 3 Ors. vs Ramvati Goswami on 29 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 129 of 2016
 

 
Appellant :- Hamid Khan (Deceased) And 3 Ors.
 
Respondent :- Ramvati Goswami
 
Counsel for Appellant :- Sunil Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the appellants.

Application for exemption from filing formal order is allowed with direction to file the same within three weeks. Office is directed to assign number to this appeal.

Put up this this case on 10th May, 2016 as fresh.

Order Date :- 29.4.2016

Sanjeev

.

Case :- SECOND APPEAL DEFECTIVE No. - 129 of 2016

Appellant :- Hamid Khan (Deceased) And 3 Ors.

Respondent :- Ramvati Goswami

Counsel for Appellant :- Sunil Kumar

In Re: Exemption application

Hon'ble Pramod Kumar Srivastava,J.

Allowed.

For order, see my order of date passed on order sheet. 

Order Date :- 29.4.2016

Sanjeev

 

 

 
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