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Adarsh Deva & Others vs State Of U.P. & Others
2016 Latest Caselaw 2088 ALL

Citation : 2016 Latest Caselaw 2088 ALL
Judgement Date : 29 April, 2016

Allahabad High Court
Adarsh Deva & Others vs State Of U.P. & Others on 29 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4896 of 2000
 

 
Applicant :- Adarsh Deva & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- P.N.Saksena,A Saksena
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Let the case be listed in the next cause list.

Order Date :- 29.4.2016

RU

 

 

 
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