Pooran Singh & Others vs State Of U.P. & Another
2016 Latest Caselaw 2087 ALL

Citation : 2016 Latest Caselaw 2087 ALL
Judgement Date : 29 April, 2016

Allahabad High Court

Pooran Singh & Others vs State Of U.P. & Another on 29 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7186 of 2000
 

 
Applicant :- Pooran Singh & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- R.N. Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Piyush Dubey, learned counsel for the applicants.

Let the case be listed in the next cause list.

Order Date :- 29.4.2016

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