Girish Chandra Gupta vs State Of U.P. & Others
2016 Latest Caselaw 2086 ALL

Citation : 2016 Latest Caselaw 2086 ALL
Judgement Date : 29 April, 2016

Allahabad High Court

Girish Chandra Gupta vs State Of U.P. & Others on 29 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1331 of 1998
 

 
Applicant :- Girish Chandra Gupta
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vishnu Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Vishnu Gupta, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 29.4.2016

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