Ms Ritu Sharma vs Amity University And 2 Others
2016 Latest Caselaw 2081 ALL

Citation : 2016 Latest Caselaw 2081 ALL
Judgement Date : 29 April, 2016

Allahabad High Court

Ms Ritu Sharma vs Amity University And 2 Others on 29 April, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 18325 of 2016
 
Petitioner :- Ms Ritu Sharma
 
Respondent :- Amity University And 2 Others
 
Counsel for Petitioner :- Gaurav Sharma
 

 
Hon'ble Manoj Kumar Gupta,J.

Supplementary affidavit filed today is taken on record.

Issue notice to respondents by registered post. Steps to be taken within a week.

Respondents shall file counter affidavits within six weeks.

List thereafter.

(Manoj Kumar Gupta, J)

Order Date :- 29.4.2016

Case :- WRIT - C No. - 18325 of 2016

Petitioner :- Ms Ritu Sharma

Respondent :- Amity University And 2 Others

Counsel for Petitioner :- Gaurav Sharma

Hon'ble Manoj Kumar Gupta,J.

Civil Misc. Stay Application No.130887 of 2016.