Ajay Goel And Others vs State Of U.P. And Others
2016 Latest Caselaw 2037 ALL

Citation : 2016 Latest Caselaw 2037 ALL
Judgement Date : 28 April, 2016

Allahabad High Court

Ajay Goel And Others vs State Of U.P. And Others on 28 April, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 13005 of 2007
 

 
Applicant :- Ajay Goel And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- Govt.Advocate,Dr. H.N Tripathi,Pankaj Bharti,Vinod Kumar Upadhyay
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list this case on 05.05.2016.

Order Date :- 28.4.2016

Download the LatestLaws.com Mobile App