Manoj Singh vs State Of U.P.
2016 Latest Caselaw 2035 ALL

Citation : 2016 Latest Caselaw 2035 ALL
Judgement Date : 28 April, 2016

Allahabad High Court

Manoj Singh vs State Of U.P. on 28 April, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24201 of 2015
 

 
Applicant :- Manoj Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- D.I. Faridi
 
Counsel for Opposite Party :- Govt. Advocate,P.K.Dubey
 

 
Hon'ble Pankaj Naqvi,J.

Counter affidavit filed today is taken on record.

List in the week commencing 23.05.2016.

Order Date :- 28.4.2016

Download the LatestLaws.com Mobile App