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Kushmendra Singh Patel vs State Of U.P.
2016 Latest Caselaw 2034 ALL

Citation : 2016 Latest Caselaw 2034 ALL
Judgement Date : 28 April, 2016

Allahabad High Court
Kushmendra Singh Patel vs State Of U.P. on 28 April, 2016
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12345 of 2016
 

 
Applicant :- Kushmendra Singh Patel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Raj Mishra,Anand Mohan Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vipin Sinha,J.

Criminal Misc. Correction Application

Heard learned counsel for the applicant.

In the third line of second paragraph of the order dated 20.4.16 in place of P.S. Bithari, "P.S. Bidhari Chainpur" be read.

Accordingly, the correction application is allowed.

Office is directed to issue a certified copy of the order accordingly.

Order Date :- 28.4.2016

Anand

 

 

 
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