Hashmi Kaushar & 2 Others vs State Of U.P. & Another
2016 Latest Caselaw 2014 ALL

Citation : 2016 Latest Caselaw 2014 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Hashmi Kaushar & 2 Others vs State Of U.P. & Another on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 641 of 2015
 

 
Applicant :- Hashmi Kaushar & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dinesh Kumar Tiwari
 
Counsel for Opposite Party :- G.A.,Ayub Khan
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the opposite party no. 2 prays for and is granted a week's further time and no more to file counter affidavit.

Let the case be listed on 9.5.2016.

Order Date :- 27.4.2016

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