Smt. Santosh Gupta vs State Of U.P. And Anr.
2016 Latest Caselaw 2013 ALL

Citation : 2016 Latest Caselaw 2013 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Smt. Santosh Gupta vs State Of U.P. And Anr. on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 81 of 2016
 

 
Applicant :- Smt. Santosh Gupta
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Bal Krishna Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Office report indicates that the notice was served upon the opposite party no.2 on 4.4.2016.

Let the case be listed again in the next cause list.

Order Date :- 27.4.2016

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