Citation : 2016 Latest Caselaw 2012 ALL
Judgement Date : 27 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2604 of 2011 Appellant :- Sriram Respondent :- State Of U.P. Counsel for Appellant :- Ashok Kumar,Ashok Srivastava,B.K. Tripathi,Dileep Kumar Srivastava,R.C.Maurya,Rajesh Yadav,Rajul Bhargava Counsel for Respondent :- Govt. Advocate Hon'ble Pratyush Kumar,J.
On the request of learned counsel for the appellant, the matter is passed over for the day.
List this appeal on 2.5.2016.
Order Date :- 27.4.2016
G.S
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