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Ugrasen Singh And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 2011 ALL

Citation : 2016 Latest Caselaw 2011 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Ugrasen Singh And 3 Others vs State Of U.P. And Another on 27 April, 2016
Bench: Naheed Ara Moonis

HIGH COURT OF JUDICATURE AT ALLAHABAD

Case :- TRANSFER APPLICATION (CRIMINAL) No. - 112 of 2015

Applicant :- Ugrasen Singh And 3 Others

Opposite Party :- State Of U.P. And Another

Counsel for Applicant :- Rajeev Kumar Singh

Counsel for Opposite Party :- Govt.Advocate

Hon'ble Naheed Ara Moonis,J

Passed over on the illness slip of Shri Rajeev Kumar Singh, learned counsel for the applicant.

Let the case be listed in the next cause list. 

Order Date :- 27.4.2016

RU

 

 

 
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