Citation : 2016 Latest Caselaw 2005 ALL
Judgement Date : 27 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- APPLICATION U/S 482 No. - 21318 of 2015 Applicant :- Karamvir Mahla And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- S.K. Srivastava,V.K. Srivastava Counsel for Opposite Party :- Govt. Advocate,Narendra Deo Upadhyay Hon'ble Karuna Nand Bajpayee,J.
The submission of learned counsel for the applicants is that the matter has been settled finally in the Mediation Centre.
The office report dated 08.04.2016 shown that the report of Medication Centre has been sent to the Court, but the same is not on record.
Office to trace it out and place it on record.
List in the week commencing 16th May, 2016.
Order Date :- 27.4.2016
v.k.updh.
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