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Arjun vs State Of U.P.
2016 Latest Caselaw 2003 ALL

Citation : 2016 Latest Caselaw 2003 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Arjun vs State Of U.P. on 27 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 1774 of 2016
 

 
Appellant :- Arjun
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Pati Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit filed today is taken on record.

Admit.

Summon the lower court record.

List in the week commencing 30.5.2016.

Order Date :- 27.4.2016

RU

 

 

 
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