Awadhesh And 5 Ors. vs State Of U.P. And Another
2016 Latest Caselaw 1997 ALL

Citation : 2016 Latest Caselaw 1997 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Awadhesh And 5 Ors. vs State Of U.P. And Another on 27 April, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- APPLICATION U/S 482 No. - 26447 of 2015
 

 
Applicant :- Awadhesh And 5 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- N.K. Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

The latest report of the Mediation Centre is not on record.

Office to trace it out the same and make it available on record at the time when the case is listed next.

List in the week commencing 16.05.2016.

Order Date :- 27.4.2016

v.k.updh.

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