Nanak & Another vs State Of U.P.
2016 Latest Caselaw 1993 ALL

Citation : 2016 Latest Caselaw 1993 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Nanak & Another vs State Of U.P. on 27 April, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 744 of 2006
 

 
Appellant :- Nanak & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vinod Sinha,Dinesh Rai,Dinesh Singh,Hemendra Pratap Singh,K.N. Mishra,P.K. Rajput,R.B. Trivedi,Smt. Abha Trivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

List in the next cause list.

Order Date :- 27.4.2016

Irshad

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