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Sunil Kumar vs State Of U.P.
2016 Latest Caselaw 1990 ALL

Citation : 2016 Latest Caselaw 1990 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Sunil Kumar vs State Of U.P. on 27 April, 2016
Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 921 of 2009
 

 
Appellant :- Sunil Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Madan Lal Srivastava,A.K. Mishra,A.K.Mishra,Amit Kumar Srivastava,Ankush Tandon,Ashish Agarwal,Awadh Sharma,G.S.Chaturvedi,Kapil Tyagi,R.K.Sharma,R.K.Singh,Rajesh Kumar Sharma,Rajesh Kumar Singh,Rajul Bhargava,S.K. Mishra,Satyam Singh,Shiv Nath Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed by learned Counsel for the appellant, list on 9.5.2016 before the appropriate Bench.

Order Date :- 27.4.2016

Irshad

 

 

 
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