Citation : 2016 Latest Caselaw 1989 ALL
Judgement Date : 27 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CRIMINAL APPEAL No. - 113 of 2007 Appellant :- Jitendra & Others Respondent :- State Of U.P. Counsel for Appellant :- Brijesh Sahai,A.C. Srivastava,Devendra Swaroop,Noor Mohammad,P.K.Srivastava,R.P. Singh,S.K. Pandey,Sunil Singh,Yogesh Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Shashi Kant Gupta,J.
Hon'ble Kaushal Jayendra Thaker,J.
List in the next cause list.
Order Date :- 27.4.2016
Irshad
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