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Ajay Malviya vs State Of U.P. & Another
2016 Latest Caselaw 1985 ALL

Citation : 2016 Latest Caselaw 1985 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Ajay Malviya vs State Of U.P. & Another on 27 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5556 of 2000
 

 
Applicant :- Ajay Malviya
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sharad Malviya
 
Counsel for Opposite Party :- Govt. Advocate,S.N.Srivastava,Shahid Kazami
 

 
Hon'ble Naheed Ara Moonis,J.

Let the case be listed in the next cause list alongwith  all connected matters.

Order Date :- 27.4.2016

RU

 

 

 
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