Anil Kumar Gupta S/O Late Sri Hari ... vs Gyan Mohan Gupta & Others
2016 Latest Caselaw 1974 ALL

Citation : 2016 Latest Caselaw 1974 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Anil Kumar Gupta S/O Late Sri Hari ... vs Gyan Mohan Gupta & Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 581 of 2007
 

 
Appellant :- Anil Kumar Gupta S/O Late Sri Hari Raj Saran
 
Respondent :- Gyan Mohan Gupta & Others
 
Counsel for Appellant :- P.K. Singhal
 
Counsel for Respondent :- R.P. Vishwakarma
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of learned counsel for the appellant.

List this case in 2nd week of July, 2016.

Learned counsel for the respondent informs that disputed building is in dilapidated condition and may fall any time. This fact will be considered at the time of hearing.

Order Date :- 27.4.2016

Sanjeev

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