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Rati Ram vs Ganga Prasad And 2 Others
2016 Latest Caselaw 1971 ALL

Citation : 2016 Latest Caselaw 1971 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Rati Ram vs Ganga Prasad And 2 Others on 27 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 127 of 2016
 

 
Appellant :- Rati Ram
 
Respondent :- Ganga Prasad And 2 Others
 
Counsel for Appellant :- Shailendra Kumar Singh,Amit Kumar Sinha
 

 
Hon'ble Pramod Kumar Srivastava,J.

Learned counsel for the appellant prays for and is allowed a month's time to file certified copy of the decree.

List this case on 25th July, 2016.

Order Date :- 27.4.2016

Sanjeev

 

 

 
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