Dhani Ram vs Seeta Ram & Others
2016 Latest Caselaw 1968 ALL

Citation : 2016 Latest Caselaw 1968 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Dhani Ram vs Seeta Ram & Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 524 of 2010
 

 
Appellant :- Dhani Ram
 
Respondent :- Seeta Ram & Others
 
Counsel for Appellant :- Suresh Kumar Srivastava
 
Counsel for Respondent :- J.P. Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri S.K.Srivastava, learned counsel for the appellant.

List this case in the 2nd week of September, 2016.

Order Date :- 27.4.2016

Sanjeev

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