Panna Lal vs Dharmendra & Another
2016 Latest Caselaw 1967 ALL

Citation : 2016 Latest Caselaw 1967 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Panna Lal vs Dharmendra & Another on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 91 of 2001
 

 
Appellant :- Panna Lal
 
Respondent :- Dharmendra & Another
 
Counsel for Appellant :- R.B. Singh,A.K. Singh,B.N. Pathak,Manoj Misra,S.N. Singh
 
Counsel for Respondent :- A.K. Singh
 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri A.K.Singh, learned counsel for the appellant.

List this case in 3rd week of July, 2016.

Order Date :- 27.4.2016

Sanjeev

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