Pramod Kumar Tiwari vs Smt. Shail Kumari Gupta
2016 Latest Caselaw 1965 ALL

Citation : 2016 Latest Caselaw 1965 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Pramod Kumar Tiwari vs Smt. Shail Kumari Gupta on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 255 of 2015
 

 
Appellant :- Pramod Kumar Tiwari
 
Respondent :- Smt. Shail Kumari Gupta
 
Counsel for Appellant :- M.D. Misra,R.C. Shukla
 
Counsel for Respondent :- Ved Prakash Mishra
 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri Ved Prakash Mishra, learned counsel for the respondents.

List this case in 3rd week of July, 2016.

Order Date :- 27.4.2016

Sanjeev

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