Ram Soach And 6 Ors. vs Ghura @ Hari Shankar And 3 Others
2016 Latest Caselaw 1962 ALL

Citation : 2016 Latest Caselaw 1962 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Ram Soach And 6 Ors. vs Ghura @ Hari Shankar And 3 Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 411 of 2016
 

 
Appellant :- Ram Soach And 6 Ors.
 
Respondent :- Ghura @ Hari Shankar And 3 Others
 
Counsel for Appellant :- Manoj Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

List this case on 21st July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 27.4.2016

Sanjeev

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