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Love Lekhraj Parashar vs Smt. Renu Jain And 3 Ors.
2016 Latest Caselaw 1961 ALL

Citation : 2016 Latest Caselaw 1961 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Love Lekhraj Parashar vs Smt. Renu Jain And 3 Ors. on 27 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 285 of 2016
 

 
Appellant :- Love Lekhraj Parashar
 
Respondent :- Smt. Renu Jain And 3 Ors.
 
Counsel for Appellant :- Manjari Singh,Kunal Ravi Singh
 
Counsel for Respondent :- Himanshu Tiwari
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 13th May, 2016.

Order Date :- 27.4.2016

Sanjeev

 

 

 
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