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Naresh Chandra Saxena & Others vs Balak Ram & Others
2016 Latest Caselaw 1957 ALL

Citation : 2016 Latest Caselaw 1957 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Naresh Chandra Saxena & Others vs Balak Ram & Others on 27 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 514 of 2006
 

 
Revisionist :- Naresh Chandra Saxena & Others
 
Opposite Party :- Balak Ram & Others
 
Counsel for Revisionist :- Bhanu Bhushan Jauhari
 

 
Hon'ble Pramod Kumar Srivastava,J.

Sri V.M. Sharma, learned counsel has filed vakalatnama on behalf of respondent nos. 1/4 and 1/5 is taken on record. 

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the revisionists.

List this case on 26th May, 2016 for hearing showing the name of Sri V.M.Sharma on behalf of respondent nos. 1/4 and 1/5.

Order Date :- 27.4.2016

Sanjeev

 

 

 
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