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Akabar Ali vs State Of U.P. And Another
2016 Latest Caselaw 1956 ALL

Citation : 2016 Latest Caselaw 1956 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Akabar Ali vs State Of U.P. And Another on 27 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 14 of 2016
 

 
Appellant :- Akabar Ali
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Om Prakash Pandey,Lakshmi Kant Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri L.K.Pandey, learned counsel for the appellant.

List this case in 1st week of October, 2016.

Order Date :- 27.4.2016

Sanjeev

 

 

 

 
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