Raj Pal And Others vs Parsanda And Anr.
2016 Latest Caselaw 1947 ALL

Citation : 2016 Latest Caselaw 1947 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Raj Pal And Others vs Parsanda And Anr. on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 941 of 2013
 

 
Appellant :- Raj Pal And Others
 
Respondent :- Parsanda And Anr.
 
Counsel for Appellant :- N.C. Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri N.C.Tripathi, learned counsel for the appellants.

List this case in 4th week of September, 2016.

Order Date :- 27.4.2016

Sanjeev

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