Ram Piyare (Deceased) vs Ram Sumiran & 7 Others
2016 Latest Caselaw 1944 ALL

Citation : 2016 Latest Caselaw 1944 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Ram Piyare (Deceased) vs Ram Sumiran & 7 Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 970 of 2015
 

 
Appellant :- Ram Piyare (Deceased)
 
Respondent :- Ram Sumiran & 7 Others
 
Counsel for Appellant :- Shiv Dayal Tiwari
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

List this case on 26th July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 27.4.2016

Sanjeev

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