Mohammad Lateef vs Executive Engineer, P.W.D. And 2 ...
2016 Latest Caselaw 1943 ALL

Citation : 2016 Latest Caselaw 1943 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Mohammad Lateef vs Executive Engineer, P.W.D. And 2 ... on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 413 of 2016
 

 
Appellant :- Mohammad Lateef
 
Respondent :- Executive Engineer, P.W.D. And 2 Others
 
Counsel for Appellant :- Pradeep Chandra,Pratik Chandra
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 4th May, 2016

Order Date :- 27.4.2016

Sanjeev

Download the LatestLaws.com Mobile App