Sudhir Kumar Gupta vs State Of U.P.
2016 Latest Caselaw 1933 ALL

Citation : 2016 Latest Caselaw 1933 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Sudhir Kumar Gupta vs State Of U.P. on 26 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 999 of 1997
 

 
Revisionist :- Sudhir Kumar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- A.K.Rathore
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Abhai Kumar, J.

List revised.

None is present to press this revision.

This revision has been admitted so far none is present to press this revision.

The revision is dismissed in default.

Interim order, if any, is vacated.

Lower Court Record be sent back for further compliance, if any.

Order Date :- 26.04.2016.

Vinod.

Download the LatestLaws.com Mobile App