Atul Kumar Maheshwari vs State Of U.P. And Another
2016 Latest Caselaw 1925 ALL

Citation : 2016 Latest Caselaw 1925 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Atul Kumar Maheshwari vs State Of U.P. And Another on 26 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14733 of 2015
 

 
Applicant :- Atul Kumar Maheshwari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Birendra Singh Khokher,Avinash Chandra Srivastav,Gopal Swarup Chaturvedi,N.K. Saxena,Rajesh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Khanna,Gyan Prakash
 

 
Hon'ble Naheed Ara Moonis,J.

Case Called out.

No-one has appeared on behalf of the applicant to press this application.

The application for listing is accordingly rejected.

Order Date :- 26.4.2016

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