Shishu Pal vs State Of U.P.
2016 Latest Caselaw 1918 ALL

Citation : 2016 Latest Caselaw 1918 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Shishu Pal vs State Of U.P. on 26 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3977 of 2014
 

 
Appellant :- Shishu Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dinesh Bahadur Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the appellant has filed an application for listing the appeal.

List the appeal on 5.5.2016.

The application is disposed of as above.

Order Date :- 26.4.2016

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