Siya Ram vs Iv A.D.J. Etawah & Others
2016 Latest Caselaw 1906 ALL

Citation : 2016 Latest Caselaw 1906 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Siya Ram vs Iv A.D.J. Etawah & Others on 26 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 246 of 2003
 

 
Appellant :- Siya Ram
 
Respondent :- Iv A.D.J. Etawah & Others
 
Counsel for Appellant :- A.P.N. Giri
 
Counsel for Respondent :- N.S. Chahar,Narendra Singh,Praveen Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 26.4.2016

Sanjeev

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