Khushbahar Khan & 5 Others vs Afreen Khan & 4 Others
2016 Latest Caselaw 1903 ALL

Citation : 2016 Latest Caselaw 1903 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Khushbahar Khan & 5 Others vs Afreen Khan & 4 Others on 26 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 633 of 2015
 

 
Appellant :- Khushbahar Khan & 5 Others
 
Respondent :- Afreen Khan & 4 Others
 
Counsel for Appellant :- Afzal Ahmed,G.D. Misra,Satish Mandhyan
 
Counsel for Respondent :- M.H. Qadeer
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 26.4.2016

Sanjeev

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