Jitendra Bahadur Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 1901 ALL

Citation : 2016 Latest Caselaw 1901 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Jitendra Bahadur Singh vs State Of U.P. And 4 Others on 26 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6730 of 2016
 

 
Petitioner :- Jitendra Bahadur Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Santosh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the respondent, list this case in the next cause list for further hearing among top ten cases with liberty to make a mention on the next date to take up the case out of turn.

Order Date :- 26.4.2016

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