Sri Praveen Kumar Mishra And 2 Ors. vs High Court Of Judicature At ...
2016 Latest Caselaw 1899 ALL

Citation : 2016 Latest Caselaw 1899 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Sri Praveen Kumar Mishra And 2 Ors. vs High Court Of Judicature At ... on 26 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15124 of 2015
 

 
Petitioner :- Sri Praveen Kumar Mishra And 2 Ors.
 
Respondent :- High Court Of Judicature At Allahabad And 3 Ors.
 
Counsel for Petitioner :- Ranjit Saxena,Deepak Saxena
 
Counsel for Respondent :- C.S.C.,Bushra Maryam,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

The interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2016

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