Smt. Saroj Devi & Another vs State Of U.P.
2016 Latest Caselaw 1896 ALL

Citation : 2016 Latest Caselaw 1896 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Smt. Saroj Devi & Another vs State Of U.P. on 26 April, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1263 of 2016
 

 
Appellant :- Smt. Saroj Devi & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamlesh Kumar Dwivedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

The appeal was listed for hearing along with lower court record but the office has not appended any report whether the lower court record has been received or not. Vide order dated 31.3.2016, this Court had directed that the lower court record be summoned peremptorily.

Office is directed to submit fresh report and list this appeal on 4.5.2016 for final hearing.

Order Date :- 26.4.2016

G.S

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