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Smt. Murti Devi vs Smt. Bharti And Others
2016 Latest Caselaw 1890 ALL

Citation : 2016 Latest Caselaw 1890 ALL
Judgement Date : 26 April, 2016

Allahabad High Court
Smt. Murti Devi vs Smt. Bharti And Others on 26 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 253 of 2011
 

 
Appellant :- Smt. Murti Devi
 
Respondent :- Smt. Bharti And Others
 
Counsel for Appellant :- Raj Kumar,Anil Kumar Tiwari,Anil Tiwari,Raj Narain
 
Counsel for Respondent :- S.K.Singh,Satyender Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 26.4.2016

Sanjeev

 

 

 
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