Mohar Singh vs State Of U.P.
2016 Latest Caselaw 1882 ALL

Citation : 2016 Latest Caselaw 1882 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Mohar Singh vs State Of U.P. on 26 April, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 528 of 2016
 

 
Appellant :- Mohar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Surat Patel
 
Counsel for Respondent :- G.A.,Awdhesh Narayan Tiwari
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

Learned counsel for the appellant prays for short adjournment to file rejoinder affidavit.

List in the week commencing 2.5.2016.

Order Date :- 26.4.2016

G.S

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