Munshi Lal vs State Of U.P. & Another
2016 Latest Caselaw 1867 ALL

Citation : 2016 Latest Caselaw 1867 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Munshi Lal vs State Of U.P. & Another on 25 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 186 of 1997
 

 
Revisionist :- Munshi Lal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- S.K.Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

Lower Court Record was summoned vide court's order dated 21.02.1997, which has not been received so far.

Summon the lower court record.

List after three months.

Order Date :- 25.04.2016.

Vinod.

Download the LatestLaws.com Mobile App