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Smt.Reeta Chauhan & Others vs Ram Pratap Singh Chauhan
2016 Latest Caselaw 1860 ALL

Citation : 2016 Latest Caselaw 1860 ALL
Judgement Date : 25 April, 2016

Allahabad High Court
Smt.Reeta Chauhan & Others vs Ram Pratap Singh Chauhan on 25 April, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 163 of 1997
 

 
Revisionist :- Smt.Reeta Chauhan & Others
 
Opposite Party :- Ram Pratap Singh Chauhan
 
Counsel for Revisionist :- K.K.Nirkhi
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Abhai Kumar, J.

List revised. None is present to press this revision on behalf of revisionists.

The revision is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 25.4.2016

Vinod.

 

 

 
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