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Awadh Raj Yadav And Others vs Kismatti
2016 Latest Caselaw 1858 ALL

Citation : 2016 Latest Caselaw 1858 ALL
Judgement Date : 25 April, 2016

Allahabad High Court
Awadh Raj Yadav And Others vs Kismatti on 25 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 717 of 2012
 

 
Appellant :- Awadh Raj Yadav And Others
 
Respondent :- Kismatti
 
Counsel for Appellant :- Manish Chand Tiwari,Sanjay Kumar Srivastava
 
Counsel for Respondent :- Pramod Kr. Dwivedi
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 25.4.2016

Sanjeev

 

 

 
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