Molvi Abdul Shakoor vs State Of U.P. & Others
2016 Latest Caselaw 1853 ALL

Citation : 2016 Latest Caselaw 1853 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Molvi Abdul Shakoor vs State Of U.P. & Others on 25 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4129 of 1999
 

 
Applicant :- Molvi Abdul Shakoor
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- V.M. Zaidi,L.R. Khan,Mrs. Sadhana Upadhyaya,N.K. Rastogi,Sant Saran Upadhyaya
 
Counsel for Opposite Party :- Govt. Advocate,Adarsh Shukla,Shatrughan Yadav,Sheo Ram Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit filed today is taken on record.

As prayed by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 25.4.2016

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